Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Odisha - Subsection Section 70(iii) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (iii)that it be circulated for the purpose of eliciting opinion thereon by a date to be specified in the motion :
