Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 129 in Maharashtra Housing and Area Development Act, 1976 129. Powers of Sarpanch and Upa-Sarpanch. - The Sarpanch and the Upa-Sarpanch shall exercise such powers and perform such functions as may be prescribed.
