Supreme Court - Daily Orders
Dlf Ltd. vs Addl.Commissioner Of Income Tax on 17 April, 2014
Author: Chief Justice
Bench: Chief Justice
\220ITEM NO.MM-1 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).10481/2014
(From the judgement and order dated 28/03/2014 in WPC No.2363/2013
of The HIGH COURT OF DELHI AT N. DELHI)
DLF LTD. & ANR. Petitioner(s)
VERSUS
ADDL.COMMISSIONER OF INCOME TAX & ANR. Respondent(s)
(With prayer for interim relief)
Date: 17/04/2014 This Petition was mentioned today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr.Abhishek Manu Singhvi,Sr.Adv.
Mr.Ajay Vohra,Adv.
Ms.Kavita Jha,Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 25th April, 2014 before an appropriate Bench.
[ Madhu Bala ] [ Savita Sainani ]
Court Master Assistant Registrar