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[Cites 0, Cited by 0] [Section 11AA(2A)] [Section 11AA] [Entire Act]

Union of India - Subsection

Section 11AA(2A)(vi) in The Securities and Exchange Board of India Act, 1992

(vi)under which deposits are accepted by a company declared as a Nidhi or a mutual benefit society under section 620A of the Companies Act, 1956 (1 of 1956);