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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(d) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(d)A second advance shall not, except for special reasons, be granted until at least twelve months after the final payment of a previous advance together with interest thereon.