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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tripura - Subsection

Section 29(a) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(a)of an employee appointed on probation during or at the end of the period of his probation in accordance with the terms of Iris appointment or the rules and orders governing such probation;