Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 32 in The Rajasthan Bar Council (First Constitution) Rules, 1961 32. Secretary and Treasurer. - The Bar Council shall appoint a Secretary and may, if it thinks fit to do so, appoint also an accountant.
