Supreme Court - Daily Orders
Ramalingam vs Bhuvaneswari Ramalingam on 6 January, 2021
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.15 Court 6 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13631/2020
(Arising out of impugned final judgment and order dated 14-02-2020
in AS No. 735/2019 passed by the High Court Of Judicature At
Madras)
RAMALINGAM Petitioner(s)
VERSUS
BHUVANESWARI RAMALINGAM & ORS. Respondent(s)
(FOR I.R. and IA No.117651/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.117652/2020-EXEMPTION FROM FILING
AFFIDAVIT )
Date : 06-01-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Pranab Prakash, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list the matter tomorrow (07.01.2021).
(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.01.06 16:47:12 IST Reason: