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Supreme Court - Daily Orders

Ramalingam vs Bhuvaneswari Ramalingam on 6 January, 2021

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.15                    Court 6 (Video Conferencing)             SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   13631/2020

     (Arising out of impugned final judgment and order dated 14-02-2020
     in AS No. 735/2019 passed by the High Court Of Judicature At
     Madras)

     RAMALINGAM                                                          Petitioner(s)

                                                    VERSUS

     BHUVANESWARI RAMALINGAM & ORS.                   Respondent(s)
     (FOR I.R. and IA No.117651/2020-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.117652/2020-EXEMPTION FROM FILING
     AFFIDAVIT )

     Date : 06-01-2021                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                       HON'BLE MR. JUSTICE R. SUBHASH REDDY
                                       HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                 Mr. R. Basant, Sr. Adv.
                                       Mr. Pranab Prakash, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                 O R D E R

As prayed, list the matter tomorrow (07.01.2021).

(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.01.06 16:47:12 IST Reason: