Section 39 in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019
39. Power to Relax.
- The Commission, for reasons to be recorded in writing, may relax any of the provisions of these regulations on its own motion or on an application made before it by NLDC or RLDCs or Users after giving reasonable opportunity to those likely to be affected by such relaxation.
