Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] Union of India - Section Section 11 in The Clinical Establishments (Registration And Regulation) Act, 2010 11. Registration for clinical establishments.— No person shall run a clinical establishment unless it has been duly registered in accordance with the provisions of this Act.
