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Delhi High Court - Orders

Ongc Limited vs Jv Of M/S Megha Engineering And ... on 19 April, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~17
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 483/2020, I.A. 8484/2020, I.A. 9167/2021 & I.A.
                                9191/2021

                                ONGC LIMITED                                        ..... Petitioner
                                                    Through:   Mr. Ankit Chaturvedi, Advocate.

                                                    versus

                                JV OF M/S MEGHA ENGINEERING AND INFRASTRUCTURE
                                LTD. AND M/S A PLUS PROJECTS AND TECH (P) LTD. (MEIL-
                                A PLUS)                                     ..... Respondent
                                               Through: Mr. Purvesh Buttan, Mr. Fahad
                                                        Imtiaz, Mr. Prateek Narwar and Mr.
                                                        Shubham Popli, Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                             ORDER

% 19.04.2022

1. It is already 04:45 PM. Due to paucity of time, it is not possible to hear this matter today.

2. Re-notify on 2nd November, 2022.

SANJEEV NARULA, J APRIL 19, 2022 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:21.04.2022 11:44:46