Delhi High Court - Orders
Ongc Limited vs Jv Of M/S Megha Engineering And ... on 19 April, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 483/2020, I.A. 8484/2020, I.A. 9167/2021 & I.A.
9191/2021
ONGC LIMITED ..... Petitioner
Through: Mr. Ankit Chaturvedi, Advocate.
versus
JV OF M/S MEGHA ENGINEERING AND INFRASTRUCTURE
LTD. AND M/S A PLUS PROJECTS AND TECH (P) LTD. (MEIL-
A PLUS) ..... Respondent
Through: Mr. Purvesh Buttan, Mr. Fahad
Imtiaz, Mr. Prateek Narwar and Mr.
Shubham Popli, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 19.04.2022
1. It is already 04:45 PM. Due to paucity of time, it is not possible to hear this matter today.
2. Re-notify on 2nd November, 2022.
SANJEEV NARULA, J APRIL 19, 2022 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:21.04.2022 11:44:46