Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

State of Goa - Subsection

Section 20(6)(c) in The Goa, Daman and Diu School Education Act, 1984

(c)the School Fund, the School Staff Account Fund and the Pupils' Fund shall be made available to the authorized officer or authorized body, for being spent for the purposes of the school;