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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(10)(c) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(c)To obtain the extant objectives the State Government/Local Authority shall make publicity of the strategies made for the completion of elementary education of never enrolled/dropout children;