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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(1)(iv) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(iv)to recognize institutions of higher learning and institutions imparting instruction in the courses prescribed by the University and institutions for extension education and extension services, transfer of technology;