Himachal Pradesh High Court
Haripriya Maan vs . Sonal Chaudhari Dhillon on 17 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Haripriya Maan Vs. Sonal Chaudhari Dhillon .
Civil Suit No. 111 of 2021 17.5.2022 Present: Mr.Ajay Kumar, Senior Advocate alongwith Mr. Rohit, Advocate, for the plaintiff.
Mr.Bhupinder Gupta, Senior Advocate, alongwith Mr. Vedant Ranta, Advocate, for defendant No. 1.
Mr.Surinder Saklani, Advocate, for defendant No.2.
Defendants No. 3 and 4 already ex parte vide order dated 30.3.2022.
CS No. 111 of 2021 and OMP No. 472 of 2021 Steps for service of defendants No. 5 and 6 have been taken on 28.4.2022. Notice returnable on 22nd June, 2022, be issued to defendants No. 5 and 6.
Last opportunity to file written statement on behalf of defendant No. 2 is also granted. Be filed on or before 20th June, 2022.
OMP No. 473 of 2021List on 22nd June, 2022.
(Vivek Singh Thakur), Judge.
17th May, 2022 (Keshav) ::: Downloaded on - 18/05/2022 20:05:23 :::CIS .
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