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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2)(b) in The M.P. Society Registrikaran Adhiniyam, 1973

(b)where has as its component-
(i)such words as may suggest or may calculated to suggest the patronage of the Government of India or the Government of a State; or
(ii)such words of National, International or Universal importance or such other words as the State Government may, from time to time, by notification, specify; or
(iii)such words as is, in the opinion of Registrar likely to mislead the public.