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[Cites 0, Cited by 0] [Section 81F(3)] [Section 81F] [Entire Act]

State of Kerala - Subsection

Section 81F(3)(xii) in Kerala Factories Rules, 1957

(xii)to organize in association with the concerned departments, campaigns, competitions, contests and other activities which will development and maintain the interest of the workers in establishing and maintaining safe conditions of work and procedures; and