Section 37C(4)(iii) in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954

[Cites 0, Cited by 0] [Section 37C(4)] [Section 37C] [Entire Act]

(iii)80% in the case of jagirdars having an income of Rs.30,000/- and above, per annum.]

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