Section 88(4) in The Central Motor Vehicles Rules, 1989
(4)[ No national permit shall be granted in respect of a multiaxle trailer approved to carry a gross vehicle weight of more than 50 tonnes, which is more than 25 years old at any point of time, the period of 25 years being computed from the date of initial registration of the said trailer.Explanation. - For the purpose of this rule, multiaxle trailer means a trailer having more than two axles.] [Inserted by G.S.R. 221(E), dated 28-3-2001 (w.e.f. 28-3-2001)]
