Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Sikkim - Subsection

Section 51(2)(c) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(c)the amount to be paid for salvaging, collecting, moving, storing or disposing of such timber;