Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 166 in Gujarat High Court Rules, 1993 166. All files pertaining to any particular case shall be kept in one bundle bearing the number of the proceedings. Each file shall be accompanied by a list of the papers filed therein.
