Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(7)] [Section 131] [Entire Act] Union of India - Subsection Section 131(7)(c) in THE FINANCE ACT, 2021 (c)after consideration of the committee's recommendations, making of recommendations by the Boardfor reduction, either as given in the notice or with such modifications as the Board may consider necessary, to the Central Government for its approval.