Supreme Court - Daily Orders
M/S Premella Sanitary Products Pvt Ltd vs Gurudas Vishvanath Sinai Gaitonde on 15 December, 2014
8 ITEM NO.14 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1/2014 in Civil Appeal No(s). 2912/2013
M/S PREMELLA SANITARY PRODUCTS PVT LTD Appellant(s)
VERSUS
GURUDAS VISHVANATH SINAI GAITONDE & ORS Respondent(s)
(for impleadment)
Date : 15/12/2014 This IA was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. SIKRI
[IN CHAMBER]
For Appellant(s) Ms. Shalini Sati Prasad, Adv.
Ms. Vishakha, Adv. for
M/s. Karanjawala & Co.
For Respondent(s) Mr. Balaji Srinivasan,Adv.
Mr. Shreya Agarwal, Adv.
Mr. Y.S. Deora, Adv.
Mr. M. P. Jha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on I.A. No. 1. Dasti, in addition, is also permitted.
(RAJESH DHAM) (PARDEEP KUMAR)
COURT MASTER AR-cum-PS
Signature Not Verified
Digitally signed by
Pardeep Kumar
Date: 2014.12.18
17:15:51 SAST
Reason: