Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 37 in Indian Lunacy Act, 1912 37. Jurisdiction in lunacy in Presidency-towns. - The courts having jurisdiction under this Chapter shall be the High Courts of Judicature at Fort William, Madras and Bombay.
