Madhya Pradesh High Court
Abhishek vs Vishnurao Ji on 18 September, 2019
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-11376-2017 The High Court Of Madhya Pradesh WP-11376-2017 (ABHISHEK Vs VISHNURAO JI) 5 Jabalpur, Dated : 18-09-2019 Parties through their counsel. Learned counsel for the petitioner prays for a weeks' time. Prayer allowed.
List the matter after a week. Meanwhile, interim relief to continue.
(VISHAL DHAGAT) JUDGE loretta Digitally signed by LORETTA RAJ Date: 19/09/2019 11:33:23