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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2)(i) in The Orissa Weights and Measures (Enforcement) Act, 1958

(i)verification and stamping of weights and measures and weighing and measuring instruments and the period within which they are to be re-verified;