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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(3)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(b)being a woman candidate has already married a person who has one or more than one wife living at the time of such marriage, shall be eligible for appointment to the service :