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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(vii) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(vii)ensure periodic sensitization of officers of various Department and Local Bodies concerned with welfare of senior citizen towards the needs of such citizens and the duty of the officers towards the latter;