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Delhi High Court - Orders

Sh. Ramesh Bhardwaj vs Government Of Nct Of Delhi And Ors on 8 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~243
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       W.P.(C) 4652/2018
        SH. RAMESH BHARDWAJ                                   ..... Petitioner
                            Through:       None.

                            versus

        GOVERNMENT OF NCT OF DELHI AND
        ORS.                                   ..... Respondents
                    Through: Ms Hetu Arora Sethi, ASC, GNCTD
                             with   Mr     Siddharth      Agarwal,
                             Advocate for R-1.
                             Ms Cauveri Birbal, Advocate for R-3.

        CORAM:
        HON'BLE MR. JUSTICE VIBHU BAKHRU
                     ORDER

% 08.01.2019

1. None appears for the petitioner.

2. In the interest of justice, list on 16.07.2019.

VIBHU BAKHRU, J JANUARY 08, 2019 MK