Delhi High Court - Orders
Sh. Ramesh Bhardwaj vs Government Of Nct Of Delhi And Ors on 8 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~243
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4652/2018
SH. RAMESH BHARDWAJ ..... Petitioner
Through: None.
versus
GOVERNMENT OF NCT OF DELHI AND
ORS. ..... Respondents
Through: Ms Hetu Arora Sethi, ASC, GNCTD
with Mr Siddharth Agarwal,
Advocate for R-1.
Ms Cauveri Birbal, Advocate for R-3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 08.01.2019
1. None appears for the petitioner.
2. In the interest of justice, list on 16.07.2019.
VIBHU BAKHRU, J JANUARY 08, 2019 MK