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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(5) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(5)If re-designated sponsor(s) propose(s) to sell it sunits to any another person, conditions specified under clauses (b), and (c) of sub-regulation (4) shall be complied with.