Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Telangana - Subsection Section 87(a) in Telangana District Boards Act, 1955 (a)bathes in or defiles the water in any place set apart for drinking purposes by the Board or in the case of private property by the owner thereof, or
