Section 40 in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015
40. Intimation of order.
(1)Every report made by a designated authority and every order passed by the designated member under these regulations shall be dated and signed.(2)A copy of the order passed under these regulations shall be sent to the central recordkeeping agency or any person concerned and also placed on the website of the Authority.
