Section 5B in Homoeopathic Practitioners (Professional Conduct, Etiquette and Code of Ethics) Regulations, 1982
5B. [ [Inserted by Notification No. F. No. 7-3/2003-CCH(Part-I), dated 1.6.2018.]
A practitioner of Homoeopathy shall provide the prescription to a patient or authorized attendant or legal authority within the period of 72 hours as requested or required by such person.]
