Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Manipur - Subsection

Section 35(6) in The Manipur Panchayati Raj Act, 1994

(6)Khadi, Village and Cottage Industries:-
(a)promotion of rural and cottage industries;
(b)organisation of awareness camps, seminars and training programmes, agricultural and industrial exhibitions for the benefit of the rural areas; and
(c)identification of traditional skills in the area to develop small scale industries and popularising food processing units.