Madhya Pradesh High Court
Carnet Elias Fernandes vs State Bank Of India on 16 April, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 WP-22479-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS ) WP/23193/2023, WP/24474/2023, WP/31837/2023 Dated : 16-04-2025 Parties through their counsel.
As prayed by counsel for petitioners, list on 16.07.2025 for final hearing at motion stage.
I.R., if any, to continue till next date of hearing. Parties shall be at liberty to make a request for out of turn hearing on the next date of listing.
(MANINDER S. BHATTI) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 17-04-2025 18:12:51