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State of Tamilnadu - Section

Section 1 in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

1. Short title, explanation and commencement.

(1)This scheme may be called the Tamil Nadu Co-operative Handloom Weavers Family Pension Scheme, 1991.
(2)It shall be deemed to have come into force on the 1st January 1992.
(3)It shall apply to the Handloom Weavers, who are members of Primary Weavers Co-operative Societies in the State of Tamil Nadu.