Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(4)(c) in Srinagar and Jammu Cluster Universities Act, 2016

(c)A Statute passed by the University Council shall not become valid until assent thereto of Chancellor has been notified.