Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 23 in Rules for the Government Tibbi College, Patna 23. Every student is required to attend punctually at the stated hours for lectures (practical or theoretical) and shall not leave the class or duty without permission.
