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Himachal Pradesh High Court

Mrs. Harpriya Manhas vs . State Of H.P. on 13 October, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Mrs. Harpriya Manhas vs. State of H.P. Cr.MMO No.1090 of 2023 13.10.2023 Present: Mr. Kashmir Singh Thakur, Advocate, for the petitioner.

of Mr. Jitender Sharma, Additional Advocate General, for the respondent/State. rtCr.MMO No.1090/2023 & Cr.MP No. 3901/2023 Notice. Mr. Jitender Sharma, learned Additional Advocate General appears and waives service of notice on behalf of the respondent/State. He prays for and is granted three weeks' time to file reply.

As prayed, list on 08.11.2023.

In the meantime, learned trial Court is directed not to pass the final order in Case Complaint No.521/2022, titled State of H.P. vs. Mrs. Harpriya Manhas, during the pendency of the present petition.

( Sushil Kukreja ) Judge 13th October, 2023 (reena) ::: Downloaded on - 13/10/2023 20:41:16 :::CIS