Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The Madhya Pradesh Distillery Rules, 1995

(2)The minimum fermentation and distillation efficiencies and recovery of alcohol from Molasses or any other base shall be as under-
(a) Fermentation efficiency 84% of fermentable sugar present in Molasses.
(b) Distillation efficiency 97% of Alcohol present in wash.
(c) Minimum Recovery of Alcohol 52.5 Alcohol litres or 91.8 proof litres per quintal offermentable sugar present in the Molasses or any other base used forproduction of Alcohol.