Section 18(2)(viii) in Bihar Registration Rules, 2008

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State of Bihar - Subsection

Section 18(2)(viii) in Bihar Registration Rules, 2008

(viii)If the admitting agent's power-of-attorney has not been made in accordance with the Act or if an alleged representative or assign has failed to prove his status (Section 35).

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State of Bihar - Subsection

Section 18(2)(viii) in Bihar Registration Rules, 2008