Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(3) in U.P. Irrigation Department Research Supervisors Service Rules, 1982

(3)The inter se seniority of persons appointed by promotion shall be the same as it was in the cadre from which they were promoted.