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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)To enable the Force to efficiently discharge its function the State Government may also provide for payment of such other special allowances and prerequisites, as it considers appropriate.Members of the Force shall be eligible for 2.5 days salary, ration money allowance, risk allowance, kit maintenance allowance etc. as per norms and conditions applicable to the personnel of Jammu and Kashmir Police.