Sri K Govinde Gowda vs Smt Akkayamma on 13 January, 2011

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Karnataka High Court

Sri K Govinde Gowda vs Smt Akkayamma on 13 January, 2011

Bench: Ram Mohan Reddy

IN THE HIGH COURT OF KARNATAKA .AT BANGALORE
DMED THIS THE; 1.3?" DAY 01:' JANUARY 

BEFORE

THE HONBLE MR.JUS'"i.'lCE RAM  G; " -. 

IvIIsC.W.No.36i?£'i:/2:4"[§41 .};  ° " '
WRIT PETITION No. 2915 
BETWEEN A ..   

SR1 K GOVINDE.{}OWDA'*- . [-

AGED ABOGF, 51%';jYE;ARs-_ 
s/G.E1>v::NKATAP?A "  A   
R/O.NO.498~,/.8'; BEHIND SI3§)'DALINGES}*IWARA
7FALK1ES}"J' 3-2 j:x;AG2'aR VIPHASE 

NEARK R LAYcv.:.Jf1f,"v% " ._ _ -- -

EBANGALORF4 _   ...PETIT1ONER

[By Sn' : M'-R  H N BASAVARAJU, ADV)

     .....

' :§.t,\£~'..rj 'AKKA~YA.MMA " W /o';GjLAiq'£a SIMIYAMAIA}-I @ Doimzxsr-IYAMIAI-1' zA"GE;:) ABOUT 57 YEARS R.[O_NO.278. 74'I'H CROSS, r~--* N ., " KLPMARASWAMY LAYOUT.

-_ BANGALORE~56O O78 §, gwjxéxﬁ '_ ~V~« 1 ' -.

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S KAN'I'HAMMA W/ONAGARAJU D/Oi.-A'F1':3 SHYAMAIAH AGISI) AI-BOUT 34 YEARS R/o.Nca.73. KAI\?AKANAGAR, Y'I3I;ECI--I.ENAI~IAI,LI EX'1"EI\E"SION. _ iv _ _ _ J P NAGAR POST, E3ANGA.IJQ;E%E:56O .078' ' -- 1, >4 S C}-£ANDRAM.MA W'/o.AvALAKoNDARAYA;PPA '- D/O.LA'I'E 5}-IYAMAIAI'-i_ "

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AGE 25.'YI$faRS.v _ R/O,.NO';278; '?4:1'H'--~C1IaQss,"'V_V ' KUMf\RA _._SWAM'f LA~Yj0_U'1" "

BANGAL,oRi3:s55e0'78 ' M C';J{AND;'aA-MMA " _ W/O.'I,ATE,S}iZYAMA_IAH M @ CHIKKA SHYAMAIAH AGED ABOUT <}8'YE}\RS V .1;/o.PU1jTENAm--x1,L1 {PUTTENAHALLI PALYA) U"if;.'ARAmJ,:,1 HQBLI, BANGALORE soufm "'I2s?;I;LJ"K, BANGALORE A.s')'0'7~LA-ma's_1*1YAMA1AH M @ C}-~IIKK'A SI--IYAMAIAH ' Aaxgr; ABOU1' 28 YEARS RIO.PU'IT§ENA}*IALLI {PUTI'I§NAI'"IALI,I PALYA) .. 'I'Ai.UK, BANGALORI43 U1' ITAE'{AI"'IAi,I,I H OBLI, BANGALORIE SOUTH

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