Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(2) in The Orissa Grama Panchayats Election Rules, 1965

(2)The list of duly nominated candidates shall be arranged in Oriya alphabetical order and symbols shall be assigned to each of them in the corresponding order in which the symbols appear in Rule 17.