Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] NCT Delhi - Subsection Section 28(2)(f) in The Delhi School Education Act, 1973 (f)the manner in which, and the authority to which, an appeal against the refusal or withdrawal of recognition shall be made;