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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Himachal Pradesh - Subsection

Section 61(2)(d) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(d)the form and the time within which the annual administrative report and budget to be laid before the Authority under section 30 and the other particulars to be contained therein;