Section 249 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
249. Display of notice of wage regarding date of payment of wages.
- An employer shall ensure a construction site of a building or other construction work that notice showing the period for which wages are to be paid, place and time of disbursement of such wages is displayed at a conspicuous place of such construction site in English, in Hindi and in a local language understood by the majority of building workers employed at such construction site.Part-V The Bihar Building and Other Construction Workers Welfare Boardchapter-XXX
