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State of Madhya Pradesh - Section

Section 5 in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Adhiniyam, 2005

5. Fiscal Policy Statements to be laid before the Legislature.

- The State Government shall in each financial year lay before the Legislature, the following statements of fiscal policy along with the budget, namely :-
(a)the Macro Economic Framework Statement;
(b)the Medium Term Fiscal Policy Statement; and
(c)the Fiscal Policy Strategy Statement.