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[Cites 0, Cited by 0] [Section 234] [Entire Act]

State of Uttar Pradesh - Subsection

Section 234(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(c)for using the land for any purpose not connected with agriculture, horticulture or animal husbandry which includes pisciculture and poultry farming,